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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(1)Every licensee in the State at its Corporate Office will have a "Grievance Redressal cum Settlement "Forum" for the redressal of consumers grievances in accordance with the guidelines contained in these Regulations.