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State of Rajasthan - Section

Section 3 in The Rajasthan Issue and Sale Prices of Country Liquory Rules, 1964

3. Sale Price.

- There shall be no restriction on the retail sale price chargeable by a retail sale licensee.[Provided that the Sale-Price chargeable by a retail sale licence in tribal sub-plan areas and tehsils of Shahbad and Kishanganj of Kota District shall be as under:-
(1) Kesar Kastoori 5 U.P. Rs. 60/-
(2) Gulab (Light Caramel Colour) 35 U.P. Rs. 31/-
(3) Sada (Tringe of Light Caramel Colour) 45 U.P. Rs. 26/-
(5) Sathiya (Dark Caramel Colour) 60 U.P. Rs. 19/-
The above rates of retail sale price are inclusive of the price of container] [Substituted by GSR 26, dated 21-12-1990; published in Rajasthan Gazette Extraordinary, Part IV-C(I), dated 28-12-90 [21-12-90].].