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State of Rajasthan - Section
Section 3 in The Rajasthan Issue and Sale Prices of Country Liquory Rules, 1964
3. Sale Price.
- There shall be no restriction on the retail sale price chargeable by a retail sale licensee.[Provided that the Sale-Price chargeable by a retail sale licence in tribal sub-plan areas and tehsils of Shahbad and Kishanganj of Kota District shall be as under:-| (1) | Kesar Kastoori | 5 U.P. | Rs. 60/- |
| (2) | Gulab (Light Caramel Colour) | 35 U.P. | Rs. 31/- |
| (3) | Sada (Tringe of Light Caramel Colour) | 45 U.P. | Rs. 26/- |
| (5) | Sathiya (Dark Caramel Colour) | 60 U.P. | Rs. 19/- |