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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

12. Power of Commissioner to specify command areas for systematic land development.

- The Commissioner may by notification, specify the command area under his jurisdiction in which all or any of the works under systematic land development shall be taken up in one or more installments and also specify the officers for command area development works in such command areas.