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State of Arunachal Pradesh - Section

Section 30 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

30. Regulations.

- The authorities of the University may, subject to the prior approval of the Board of Management, make regulations, consistent with this Act and the rules, Statutes and the Ordinances made thereunder, for the conduct of their own business and that of the committees appointed by them.