Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(b) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 (b)avail of the retirement benefits admissible under the rules of the foreign employer and not count such service as qualifying service under these rules:
