Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(3) in The Juvenile Justice (Care and Protection of Children) Act, 2000 (3)The district or city level inspection committee constituted under section 35 of this Act shall also functions as the district or city advisory boards.
