Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(3)(iv) in National Academy of Legal Studies and Research University Act, 1998 (iv)in case of differences of opinion among the members, the opinion of the majority shall prevail;