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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(c) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Act, 2014

(c)effective co-ordination between the services provided by the concerned departments dealing with law, home affairs, health and welfare, to address the issues relating to the welfare of the senior citizens and periodical review of the same is conducted.