Supreme Court - Daily Orders
Commissioner, Customs Central Excise ... vs M/S. Shapoorji Paloonji And Company Pvt ... on 13 April, 2017
Bench: Ranjan Gogoi, Navin Sinha
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ITEM NO.17+21+22 COURT NO.4 SECTIONS IIIB/IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).7472/2017
(Arising out of impugned final judgment and order dated 03/03/2016
in CWJC No. 16965/2015 passed by the High Court of Patna)
COMMISSIONER, CUSTOMS CENTRAL
EXCISE AND SERVICE TAX, PATNA Petitioner(s)
VERSUS
M/S. SHAPOORJI PALOONJI AND
COMPANY PVT LTD AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
With
SLP(C)...CC No.7549 of 2017
(With Appln(s) for c/delay in filing SLP, exemption form filing c/c
of the impugned order)
Civil Appeal D. No.9456 of 2017
(With Appln(s) for c/delay in filing SLP and stay)
Date : 13/04/2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
CC No.7472/2017 Mr. P.K. Mullick, Adv.
Mr. Rajiv Nanda, Adv.
For Mr. B. Krishna Prasad,Adv.
CC No.7549 of 2017 Mr. A.N.S. Nadkarni, ASG
Mr. Abhinav Mukerji, Adv.
Ms. Asha Gopalan Nair, Adv.
For Ms. Anil Katiyar, Adv.
C.A.D.No.9456 of 2017 Mr. A.N.S. Nadkarni, ASG
Mr. A.K. Sanghi,Adv.
Signature Not Verified
Ms. Asha Gopalan Nair, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2017.04.15
Mr. Dhruv Pal, Adv.
For Mr. B. Krishna Prasad,Adv.
13:10:02 IST
Reason:
For Respondent(s)
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UPON hearing the counsel the Court made the following
O R D E R
Issue notice in all the cases.
Issue notice to the concerned Ministry/Ministries of the Union of India to
explain why in all the above three cases, involving public revenue of high amount, there has been delay in filing the special leave petitions/appeal.
These cases are tagged together to consider the question(s) raised with regard to the delay and will be de-linked after consideration of the reply of the Union.
(Neetu Khajuria) (Asha Soni) Court Master Court Master