Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 38 in Kerala Survey and Boundaries Rules, 1964 38. Tahsildar to issue notice of completion of survey. - The Tahsildar shall issue notice of the completion of the survey inn Form No.4 to all the parties affected by the survey.
