Section 91(4) in The Chhattisgarh Motor Vehicles Rules, 1994
(4)Every passenger shall be entitled to receive a ticket from the conductor for the fare paid and no passenger or person shall travel in a stage carriage unless he has obtained a ticket for the journey.Explanation.-In this rule the expression 'ticket' includes a season ticket, pass or authorisation issued by the permit holder authorising a person to travel on the stage carriage.
