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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Meghalaya - Subsection

Section 8A(1)(i) in The Meghalaya Maintenance Of Public Order Act, 1947

(i)the use or operation in street, square, public place or any other place of any apparatus for amplifying the human voice, or any reproduction of the human voice, such as a megaphone or an electrically operated loudspeaker; and