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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1)(a) in The Gujarat Rural Housing Board Act, 1972

(a)holds any office or place of profit under the Board [***] [Words 'or the State Government' deleted by Gujarat 9 of 1985, dated 9th July 1985 (w.r.e.f 11-01-1985)],