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Jharkhand High Court

The State Of Jharkhand & Others vs Babita Kumari & Others on 19 February, 2018

Author: D.N. Patel

Bench: Amitav K. Gupta, D.N. Patel

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                L.P.A. No. 579 of 2017
                       with
                 I.A. No. 9082 of 2017
                       with
                 I.A. No. 9083 of 2017
                         -----

The State of Jharkhand & others .... Appellants Versus Babita Kumari & others .... ... Respondents

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CORAM: HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE AMITAV K. GUPTA For the Appellants : Mr. Vikash Kumar, J.C. to A.G.

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th 05/Dated: 19 February, 2018 Oral order:

Per D.N. Patel, A.C.J.:
1. Issue notice upon respondent nos. 1, 2 and 3 to be served by personal service.
2. Notices are made returnable on 19th March, 2018.

(D.N. Patel, A.C.J.) (Amitav K. Gupta, J.) VK