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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Gujarat Sales Tax (Amendment) Act, 1977

(2)for entry 6, the following entry shall be substituted, namely:-
1 2 3 4
"6 Foodstuff and food provisions of all kinds (including dried fruits anddried vegetables; raw, semi-cooked, semi-processed or ready to servefoods, pickles, sauces, jams, marmalades, jellies; preserved fruit andhoney) Seven paise in the rupee Three paise in the rupee";