Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Goa - Subsection Section 18(2)(a) in The Goa Lokayukta Act, 2011 (a)for the purpose of any report to be made under this Act, or for the purpose of any action or proceeding to be taken on such report; or