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Himachal Pradesh High Court

Niranjan Singh vs . State Of H.P. & Ors. on 26 September, 2024

Author: Virender Singh

Bench: Virender Singh

Niranjan Singh Vs. State of H.P. & Ors.

.

CWPOA No.193 of 2019 26.09.2024 Present: Ms. Seema Azad, Advocate, vice Mr. Vasu Sood, Advocate for the petitioner.

Mr. Mohinder Zharaick, Additional Advocate General for the respondents.

List for hearing after six weeks.




             September 26, 2024
              (Gaurav Thakur)
                          r              to            ( Virender Singh )
                                                             Judge









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