Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(vii) in The Chennai Metro Railway (Notices of Accidents and Inquiries thereto) Rules, 2014 (vii)The Officer-in-Charge of the Police Station within local limits of which the accident occurs; and
