Supreme Court - Daily Orders
Samar Bijoy Roy vs Mukul Roy on 6 September, 2024
ITEM NO.7 REGISTRAR COURT SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14978/2021
SAMAR BIJOY ROY Petitioner(s)
VERSUS
MUKUL ROY Respondent(s)
Date : 06-09-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Asit Kumar Roy, Adv.
Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for substituted service has been filed for effecting service upon sole respondent by Ld. Counsel for the petitioner. The same is allowed. Proof of publication be filed in this regard within a period of four weeks.
List again on 06.11.2024.
SUJATA SINGH Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.09.06 16:27:09 IST Reason: