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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 64(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)has caused financial loss, waste or misappropriation of any money or property belonging to the Gram Panchayat or the Anchal Samiti by neglect or misconduct in the performance of his duties; or