Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Meghalaya - Subsection Section 31(2)(xix) in The Meghalaya School Education Act, 1981 (xix)the financial and other returns to be filled by the managing committee of aided schools and the authority by which such returns shall be audited ;