Madhya Pradesh High Court
Ashish Malviya vs The State Of Madhya Pradesh on 28 June, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 29061 of 2022 (ASHISH MALVIYA Vs THE STATE OF MADHYA PRADESH) Dated : 28-06-2022 Applicant through counsel.
Counsel appearing for the applicant prays for and is granted two weeks time to remove the defect(s) as pointed out by the Registry and do the needful in the matter.
List the matter after two weeks.` (SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified SAN Digitally signed by GEETA PRAMOD Date: 2022.06.29 11:28:40 IST