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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(5) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(5)To evolve schemes and programmes for the welfare of all communities through social diagnosis - participatory approaches such as participatory Rural Appraisal (PRA) Technique.