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State of Uttar Pradesh - Section
Section 12 in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016
12. Recognition Committee
The recognition committee shall consist of :-| (i) | Chairman, Uttar Pradesh Madarsa Education Board | - | President |
| (ii) | Vice Chairmen, Uttar Pradesh Madarsa EducationBoard (Director Minority Welfare, Uttar Pradesh) | - | Member |
| (iii) | Two Members of Board nominated by the President | - | Member |
| (iv) | Registrar, Uttar Pradesh Madarsa Education Board | - | Member Secretary |