Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(e) in Karnataka Krishna Basin Development Authority Act, 1992

(e)to undertake resettlement and rehabilitation of the people affected by the construction of the projects and works in the Krishna Basin;