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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(i) in The Saurashtra University Act, 1965

(i)the Secondary School Certificate Examination [***] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6th April 2002] [or the Higher Secondary School Certificate Examination] [Inserted by Gujarat 32 of 1978, dated 29th September, 1978] [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted by Gujarat 14 of 2002, dated 6th April 2002] in such subjects and with such standards of attainments as may be prescribed by the Statutes, or