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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)The Select Committee shall in their report state whether the publication of the Bill directed by these rules has taken place, and the date on which the publication has taken place.