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[Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(9)(iii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(iii)there is no prima facie loss or damage or inconvenience caused to the consumer; or