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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(3)(d) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(d)medical reports of all the members of the family residing in the premises should be obtained including checks on Human Immune Deficiency Virus (HIV), Tuberculosis (TB) and Hepatitis B to determine that they are medically fit;