Calcutta High Court (Appellete Side)
Saikat Chanda vs Unknown on 11 January, 2019
Author: Jay Sengupta
Bench: Jay Sengupta
1 .01.2019 CRR 3382 of 2018 Ct. No. 29 In the matter of:- Saikat Chanda ...petitioner.
No one appears on behalf of the petitioner, when the matter is called on for hearing.
No accommodation is sought. To give another opportunity to the petitioner, the matter is adjourned to 18th January, 2019.
(Jay Sengupta, J.)