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Bombay High Court

Sail International Thr. Its Proprietor ... vs Shivajirao Bhosale Cooperative Bank ... on 27 June, 2023

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                 15-26-WP-3326-2023.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                        WRIT PETITION NO. 3326 OF 2023
 M/s. Jagruti India Services through
 its Proprietor and another                           ...        Petitioners
         Versus
 Hon'ble Commissioner of Co-operation
 and Registrar of Co-op. Societies and another        ...        Respondents
                                    WITH
                        WRIT PETITION NO. 3327 OF 2023
 M/s. Arjun Facilities Services and another           ...        Petitioners
         Versus
 Hon'ble Commissioner of Co-operation
 and Registrar of Co-op. Societies and another        ...        Respondents
                                    WITH
                        WRIT PETITION NO. 3329 OF 2023
 Y.J. Enterprises and another                         ...        Petitioners
         Versus
 Hon'ble Commissioner of Co-operation
 and Registrar of Co-op. Societies and another        ...        Respondents
                                    WITH
                        WRIT PETITION NO. 3328 OF 2023
 M/s. Shraddha Trading Company and another            ...        Petitioners
         Versus
 Hon'ble Commissioner of Co-operation
 and Registrar of Co-op. Societies and another        ...        Respondents
                                    WITH


 Kanchan P Dhuri                                                           1 / 2




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                                                                     15-26-WP-3326-2023.odt


                    WRIT PETITION (ST) NO. 27221 OF 2022
 M/s. Kohinoor Enterprises                               ...        Petitioner
           Versus
 Hon'ble Commissioner of Co-operation
 and Registrar of Co-op. Societies and another           ...        Respondents
                                      WITH
                        WRIT PETITION NO. 7712 OF 2023
 Sail International through its Proprietor
 and another                                             ...        Petitioners
           Versus
 Shivaji Bhosale Co-operative Bank Ltd.
 (through its Liquidator) and another                    ...        Respondents
                                   .........
 Mr. Shailendra Kanetkar alongwith Mr. Yash Dewal for the Petitioners.
 Ms. V.S. Nimbalkar, AGP for the State-Respondent No.1.
 Ms. Gauri Velankar instructed by Mr. Sarang Aradhye for Respondent
 No.2.
                                  .........
                                          CORAM : N.R. BORKAR, J.

DATED : 27 JUNE 2023 P.C. :-

. At the request of the learned Counsel for Respondent No.1, list all the above Petitions on 11 July 2023.
( N.R. BORKAR, J. ) Kanchan P Dhuri 2 / 2 ::: Uploaded on - 27/06/2023 ::: Downloaded on - 28/06/2023 21:28:23 :::