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[Cites 0, Cited by 0] [Section 137(1)] [Section 137] [Entire Act]

Union of India - Subsection

Section 137(1)(b) in The Railways Act, 1989

(b)uses or attempts to use a single pass or a single ticket which has already been used on a previous journey, or in the case of a return ticket, a half thereof which has already been so used,