Bombay High Court
Mandakini M. Kore Since Deceased ... vs Lodha Developers Pvt. Ltd. Now Known As ... on 3 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-66
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION LODGING NO. 8939 OF 2020
Mandakini M. Kore Since Deceased Through ....PETITIONER
Her Legal Heir(1) Dr. Seema Rao And Anr
V/S
Lodha Developers Pvt. Ltd. Now Known As ....RESPONDENT
Macrotech Developers Limited And Anr.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 3rd October, 2023
P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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