Madhya Pradesh High Court
The State Of Madhya Pradesh vs Raj Kumar Mishra Judgement Given By: ... on 11 December, 2013
W.P. No.16693/2013 11.12.2013
Shri S.M. Lal, learned Government Advocate for the petitioners.
Let this matter be listed in the month ofjanuary, 2014, to enable learned Government Advocate to verify whether issue involved in this petition is decided by this Court in any other petition or not.
(K.K. Trivedi) Judge