Punjab-Haryana High Court
Naresh Kumar vs Amit Jha And Others on 29 May, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
128-1408
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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COCP No.1408 of 2015
Date of Decision:29.05.2015
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Naresh Kumar
. . . . Petitioner
Vs.
Sh. Amit Jha and others
. . . .Respondent
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present:Mr.Ranvir S. Chauhan, Advocate,
for the petitioner.
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RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of the petition with liberty to file execution application.
Dismissed as withdrawn.
Liberty granted.
(RAKESH KUMAR JAIN) 29.05.2015 JUDGE Vivek VIVEK PAHWA 2015.05.29 16:40 I attest to the accuracy and authenticity of this document