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State of Tamilnadu - Section

Section 111 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

111. [ [Omitted by section 3(12) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Second Amendment Act, 1972 (Tamil Nadu Act 20 of 1972), which was deemed to have come into force on the 1st March 1972.]

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