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Supreme Court - Daily Orders

Praveen Kumar Jain vs Anjali Jain on 21 September, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.21                              COURT NO.10                SECTION IVA

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     17050/2015

     (Arising out of impugned final judgment and order dated 28/04/2015
     in WP No. 312/2015 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     PRAVEEN KUMAR JAIN                                                 Petitioner(s)

                                                    VERSUS

     ANJALI JAIN                                                        Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 21/09/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE M.Y. EQBAL
                           HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)
                                      Mr. Manoj Kumar Gahlaut, Adv.
                                      For Mr. Debasis Misra,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed.

[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.09.23 13:53:19 IST Reason: