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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(2)(d) in Rajasthan Panchayati Raj Act, 1994

(d)advise the Panchayat Samitis of the district and Zila Parishad all disciplinary matters affecting the officers and other employees thereof other than those referred to in Secs. 79 and 82, which may arise under Section 91.