Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(5)] [Section 9A] [Entire Act]

State of Punjab - Subsection

Section 9A(5)(a) in The Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984

(a)The family pension shall be drawn by the spouse of the deceased member from the concerned Treasury.