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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(8)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)The floor of the dining hall, excluding the area occupied by the service counter and any furniture except tables and chairs shall be not less than 93 square metres per dinner to be accommodated as specified in clause (a).