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Patna High Court - Orders

H C (G D) Nageshwar Ojha vs The Union Of India & Ors on 21 January, 2015

Author: Sharan Singh

Bench: Sharan Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No.2781 of 2014
                                                          In
                                    Civil Writ Jurisdiction Case No. 11320 of 2011
                     ======================================================
                     H C (g D) Nageshwar Ojha
                                                                           .... .... Petitioner/s
                                                        Versus
                     The Union of India & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. Ful Man Singh
                     For the Respondent/s       : Mr. N. A. Shamsi (A.S.G.)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
                                SHARAN SINGH
                                                    ORAL ORDER

2       21-01-2015

Learned counsel for the petitioner prays for and is granted two weeks' time for removing the defects as pointed out by the Stamp Reporter.

(Chakradhari Sharan Singh, J.) Saif/-

U