Patna High Court - Orders
H C (G D) Nageshwar Ojha vs The Union Of India & Ors on 21 January, 2015
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2781 of 2014
In
Civil Writ Jurisdiction Case No. 11320 of 2011
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H C (g D) Nageshwar Ojha
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ful Man Singh
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
2 21-01-2015Learned counsel for the petitioner prays for and is granted two weeks' time for removing the defects as pointed out by the Stamp Reporter.
(Chakradhari Sharan Singh, J.) Saif/-
U