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[Cites 0, Cited by 0] [Section 374B(2)] [Section 374B] [Entire Act]

State of Odisha - Subsection

Section 374B(2)(p) in Orissa Municipal Act, 1950

(p)grants released by the Central or State Government for implementation of any scheme, project and plan assigned or entrusted to it and the nature and extent of utilization;