Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] Union of India - Subsection Section 5B(2) in Employees Provident Funds Miscellaneous Provisions Act, 1952 (2)A State Board shall exercise such powers and perform such duties as the Central Government may assign to it from time to time.
