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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Sikkim - Subsection

Section 66(1)(iv) in The Sikkim Prisons Act, 2007

(iv)such loss of privileges admissible under the remission system for the time being in force as may be prescribed by rules made by the State Government from time to time;