Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 59(1)] [Section 59] [Entire Act] State of Andhra Pradesh - Subsection Section 59(1)(ii) in Andhra Pradesh Municipalities Act, 1965 (ii)prohibit the doing of any act which is about to be done or is being done, in pursuance or under colour of this Act, if in their opinion--