Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1688] [Entire Act] Union of India - Subsection Section 1688(e) in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003 (e)To safeguard against entry of non-accredited universities/ institutions in the country of origin to impart technical education in India;
