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State of Punjab - Section

Section 94 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

94. Record of vehicles.

- In respect of each vehicle, the Controlling Officer shall be responsible for the maintenance of,-
(a)Particulars of each vehicle in Form FBA-39;
(b)a log book in Form FBA-40;
(c)a register in Form FBA-41 showing cost of repairs etc.-, carried out;
(d)a register of petrol and diesel etc, in Form FBA-42; and
(e)An inventory of equipment in Form FBA-43.