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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Kerala - Subsection

Section 92(4) in Kerala Factories Rules, 1957

(4)Sufficient tables, chairs or benches shall be available for the number of diners to be accommodated as prescribed in sub-rule (1);Provided that where the Chief Inspector is satisfied that satisfactory alternate arrangements are made, he may exempt any particular factory or class of factories from the provisions of this sub- rule.