Karnataka High Court
Narasimhaiah Since Deceased By His Lrs. vs The Karnatka Housing Board on 30 July, 2010
Bench: K.Sreedhar Rao, L.Narayana Swamy
IN THE HIGH COURT OF KARI\EA'I'AKA. BANGALORl5£_ DATED THIS ON THE 301% DAY OF JULY 2010,: PRESENT THE HONBLE MR. JUSTICE K.SREEI)I'"!--Ai3v--f§}iO"~v: " AND THE PfON'BLE MR. JusT1cE.;,.NARAYANA . REVIEW PETITION of '20 O$ BE'F\/VEEN : 1.
a) NARASIMHALAH V A SINCE DECEASEDEY ms ms» ._ A W! FE OF LATE N.5xR.ASI?v.E}{Ai}:H' AGED AEVQUT ' ~ SI{I.GANCA[)l4f£;R}§' 'ff-. '- SON OF LAT'E'*NARASI.MHA1A}*1« AGED A_I30UT_5o_YEA_Rs_ "
SR1 N,x;%iJA'YAKuMA_fé. EON Dr?"1;AiI'I::~.NARAS'I'MHA1AH '~._/--\(3E§1f) AI:3_Q{.}'T4{£;:'§VYI*ZAi-28. SR1. K.' .231 YAi;\'IA"
SON OF LATE; ~N_ARAs1M1«1A1AH ' _AGED"'AEQU1*. 42 YEARS, 'rd.
" " " ARE R/AT NO565.
HOLENKERIB STREET, KENS'-E.RI. BANGALORIL60. .f A(,R.AMAKR1s}~1NAPpA, A "sow OF LATE ANJANAPPA, " AGED ABOUT 58 YEARS R/AT NO555.
L.) 1""-IOLENKERE STREET, KENGERI, BANGALORE--60. : PE'I'I'I'IONI*IRS (BY SR1. I5'. KRISHNA!-"PA. ADVOCATE) AND:
1. 'I'l"IE KARNATAKA HOUSING BOARD.
CAUVECRY BHAVAN.
BANGALORE--56O O09. . REFYYD. BY ITS COMMISSIONER ~
2. "rm: SPECLAL LAND ACQUISYFION OFF'ICI53R, _ KARNATAKA HOUSING BOARD, ' _ "
1-'3ANOALOR1::~500 009. _ _ : I02Ii3S.?.?,QN'£)E3E\E'.I'S [BY SR1. H.G.VASANTH KUMAR*,~..AD\_r'. 1rOR.4R2)'-..D THIS REVIEW PE'}"I'}.'ION m.1~:Dj"UyO_.-4'i~.';21j_I,19: I 01>' CPC, PIMYINO FOR REVIIZW OF :.*ETI*i~{£.:"Oi'2D'EI'< DA"N'+:D 10-09-2007 I-'AS81213 IN WA NO400-7/2002 ..r,.rA;--. ON_"~..'I_'HffZ 1«-'1L1:: OF 'I'}-I133 PiON'BLE zinc}---1 COURT O'1='.,N,.A1'qNA*;'A1/gr,,jBAN,O'A1,ON;«:. THIS PI-:1mON COMING ON 1rORAI.fADN1.{S:3.!ON T}-IIS DAY, SREIEDHAR RAO, J. MADE THE'IfOLI,OWEi\J'G:"
~ 0 R D .
NO grOz.1r1CA1'sO. ._ sap IUDGE Sd/*5' JUB£m 21 kd*