Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(3)The following officers are authorised to check and inspect and to take action under the Act and rules of the vehicle carrying the mineral and its beneficiated products : -